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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(2)(ix) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(ix)the number and date of the import inter-State pass or no-objection certificate granted by the Chief Excise Authority of the State to which the poppy straws are to be exported.