Himachal Pradesh High Court
Gaurav Goel & Ors. vs . State Of Hp & Anr. on 1 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Gaurav Goel & ors. Vs. State of HP & anr.
Cr.MMO No.580 of 2022 .
01.08.2023 Present: Mr. Servedaman Rathore, Advocate, for the petitioners.
Mr. B.N. Sharma, Additional Advocate General, for respondent No.1/ State.
Mr. K.S. Kanwar, Advocate, for respondent No.2.
Learned counsel for the petitioners pleads no instructions in the matter and seeks permission of this Court to withdraw his power of attorney. Permission granted.
At this stage, Mr. Tek Chand, Advocate, has put in appearance on behalf of the petitioners.
As prayed for by the learned counsel for the petitioners, list on 25.08.2023.
( Sushil Kukreja )
August 01, 2023 Judge
(VH)
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