Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(2) in The Maharashtra Casinos (Control and Tax) Act, 1976 (2)Nothing in the Bombay Prevention of Gambling Act, 1887, shall apply to a casino licensed under this Act or to any casino games played, organised or exhibited at such casino.
