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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Goa - Subsection

Section 83(1)(c) in The Goa Co-operative Societies Act, 2001

(c)a person, other than a member of the society, who has been granted a loan by the society, or with whom the society has or had transactions and any person claiming through such a person;