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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 19(2) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(2)When emoluments are drawn while on foreign service or on deputation, the recovery of the subscriptions on account of these emoluments and the principal of advances shall be made from the emoluments themselves.