Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(b) in The Sri Aurobindo Memorial Act, 1972. (b)"Sri Aurobindo Bhavan" means the house at 8, Shakespeare Sarani, Calcutta, more fully described in the First Schedule to this Act;
