Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Jharkhand - Subsection Section 47(3) in Bihar Factories Rules, 1950 (3)Urinals and drains connected thereto shall be maintained in a clean and sanitary condition in the same manner as prescribed for latrines.
