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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

State of Maharashtra - Subsection

Section 165(2)(xlii) in The Maharashtra Co-Operative Societies Act, 1960

(xlii)provide for the persons by whom and the from in which copies of documents and entries in books of societies may be certified and the charges to be levied for the supply of copies thereof;