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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(6)(j) in The M.P. Housing Board Regulations, 1977

(j)Minutes of the proceedings at each meeting of a committee shall be drawn up and recorded in book to be kept for the purpose and shall be signed by the President of the committee.