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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(1)The Chhattisgarh Social Audit Unit (hereinafter referred to as CGSAU), being an independent society of the mainstream administration and implementation structure, shall be responsible for facilitating social audit processes in all Gram Panchayats in the State.