Jharkhand High Court
Dr. Suresh Chandra Jain vs Mecon Limited & Ors on 4 December, 2025
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No.343 of 2022
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Dr. Suresh Chandra Jain. ... ... Petitioner Versus MECON Limited & Ors. ... ... Respondents
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CORAM : SRI ANANDA SEN, J
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For the Petitioner(s) : Mrs. Ritu Kumar, Advocate For the Respondent(s): Mr. Amitabh, Advocate
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14/ 04.12.2025 At the request of Mr. Amitabh, learned counsel representing the respondents, list this case on 22.12.2025.
(ANANDA SEN, J.) 04th December, 2025 Prashant.
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