Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155] [Entire Act] NCT Delhi - Subsection Section 155(1) in The Delhi School Education Rules, 1973 (1)No aided school shall levy or collect any donation compulsorily from any student or any parent or guardian of any student.
