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Andhra Pradesh High Court - Amravati

State Of A.P., Rep By Inspector Of ... vs Sri Mohd.Azeezul Haq, on 11 August, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE No.Crl.A.No.897 OF 2007 PROCEEDING SHEET Sl. Office No DATE ORDER Note

09. 11.08.2022 AVRB, J No representation on behalf of the appellant. List the matter after three (3) weeks finally.

________ AVRB, J SKB.

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