Bombay High Court
Indus Powertech Inc vs Echjay Industries Pvt Ltd on 30 November, 2023
Board Sr.No.:-4
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 26098 OF 2023
In
COMMERCIAL APPEAL STAMP NO. 26031 OF 2023
Indus Powertech Inc ....PETITIONER
V/S
Echjay Industries Pvt Ltd ....RESPONDENT
Mr. Zubin Behramkamdin Sr.Adv. a/w Mr. Vyom Shah, Mr. A. Vaz i/b Divya Shah Associates for Appellant. Ms. Rishika Harish, Mr. Rahul Dwarkadas, Mr. Areez Gazdar, Ms. Shireen Mistry, Mr. George P Reji i/b Veritas Legal for Respondent.
CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 30th November, 2023 P.C. :
Not before the Bench of which Justice Arif S. Doctor, J. is a member.
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