Himachal Pradesh High Court
Ramkali & Anr. vs . Ram Chand on 28 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Ramkali & Anr. vs. Ram Chand Cr.MMO No.86 of 2022 28.03.2023 Present: Mr. Naresh Kumar Tomar, Advocate, for the petitioners.
Mr. Om Chand Sharma, Advocate, for the respondent.
At the request of learned counsel for the parties, the matter is sent for mediation. With the consent of learned counsel for the parties, Shri G.D. Verma, learned Senior Advocate, is appointed as Mediator to mediate between the parties and he is requested to submit his report within six weeks.
Parties are directed to appear before learned Mediator on 11.04.2023 at 1.00 P.M. in the main Mediation Center, H.P. High Court, Shimla.
( Sushil Kukreja ) Judge 28th March, 2023 (reena) ::: Downloaded on - 28/03/2023 20:41:50 :::CIS