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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Andhra Pradesh - Subsection

Section 111(iii) in Andhra Pradesh Rules Under the Registration Act, 1908

(iii)When registration has been completed, the Registering Officer shall despatch the document or documents in a sealed cover under registered service postage to the address specified and shall note the fact on the counter-foil of the receipt;