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[Cites 0, Cited by 1] [Section 193(2)] [Section 193] [Entire Act]

State of Uttar Pradesh - Subsection

Section 193(2)(i) in Uttar Pradesh Municipal Corporation Act, 1959

(i)the advertisement contravenes any bye-law made by the Corporation under [clause (48)] [Substituted by U.P. Act 23 of 1961.] of Section 541, or