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Madhya Pradesh High Court

Iimshe (Institute Of Industrial ... vs Bharat Heavy Electricals Ltd. on 2 September, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 2 nd OF SEPTEMBER, 2023
                                           MISC. PETITION No. 1520 of 2018

                           BETWEEN:-
                           IIMSHE (INSTITUTE OF INDUSTRIAL MANAGEMENT
                           FOR    SAFETY   HEALTH    AND   ENVIRONMENT)
                           COMMUNITY COLLEGE THROUTH ITS AUTHORISED
                           REPRESENTATIVE MRS. SAVITRI KURUP W/O SHRI
                           K.K.M. KURUP AGED ABOUT 72 YEARS DEPUTY
                           GENERAL MANAGER IIMSHE OPPOSITE BHEL GANDHI
                           UDYAN, SECTOR-A, PIPLANI BHOPAL-462022 PRESENT
                           ADDRESS 44 BHARAT NAGAR, J.K. ROAD, BEHIND
                           INDRAPURI,     BHOPAL    462022    AUTHORISED
                           REPRESENTATIVE ADDRESS 153-B, DURGESH VIHAR,
                           J.K. ROAD, (MADHYA PRADESH)

                                                                             .....PETITIONER
                           (BY SHRI BHARAT DEEP SINGH BEDI - ADVOCATE )

                           AND
                           1.    BHARAT   HEAVY   ELECTRICALS  LTD.  A
                                 GOVERNMENT    OF   INDIA  UNDERTAKING
                                 THROUGH ITS EXECUTIVE DIRECTOR PIPLANI,
                                 BHOPAL (MADHYA PRADESH)

                           2.    INDIRA GANDHI NATIONAL OPEN UNIVERSITY
                                 IGNOU HEAD OFFICE AT MAIDAN GARHI NEW
                                 DELHI (DELHI)

                           3.    INDIRA GANDHI NATIONAL OPEN UNIVERSITY
                                 IGNOU REGIONAL OFFICE III RD FLOOR SANCHI
                                 COMPLEX SHIVAJI NAGAR BHOPAL (MADHYA
                                 PRADESH)

                           4.    INDIRA GANDHI NATIONAL OPEN UNIVERSITY
                                 IGNOU THROUGH REGIONAL DIRECTOR INDIRA
                                 GANDHI NATIONAL OPEN UNIVERSITY IGNOU 12
Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 9/4/2023
3:28:01 PM
                                                           2
                                    ARERA HILLS BHOPAL (MADHYA PRADESH)

                           5.       INDIRA GANDHI NATIONAL OPEN UNIVERSITY
                                    IGNOU THROUGH MR M C PRASAD PRINCIPAL
                                    IGNOU COMMUNITY COLLEGE HOSTEL NO 2 OPP
                                    B H E L G A N D H I U D YA N S E C T O R A PIPLANI
                                    BHOPAL (MADHYA PRADESH)

                                                                                            .....RESPONDENTS
                           (BY SHRI AJAY GUPTA - SENIOR ADVOCATE WITH SHRI RAJEEV MISHRA
                           - ADVOCATE )

                                    This petition coming on for admission this day, Hon'ble Shri Justice
                           Ravi Malimath, Chief Justice passed the following:
                                                                 ORDER

Counsel for the respondents submits that the articles of the petitioner have already been released to him. Therefore, nothing further survives for consideration in the petition.

In view of the submission made, the petition is disposed off. Pending interlocutory applications are disposed off.

                                   (RAVI MALIMATH)                                         (VISHAL MISHRA)
                                     CHIEF JUSTICE                                              JUDGE
                           anand




Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 9/4/2023
3:28:01 PM