Madhya Pradesh High Court
Iimshe (Institute Of Industrial ... vs Bharat Heavy Electricals Ltd. on 2 September, 2023
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 2 nd OF SEPTEMBER, 2023
MISC. PETITION No. 1520 of 2018
BETWEEN:-
IIMSHE (INSTITUTE OF INDUSTRIAL MANAGEMENT
FOR SAFETY HEALTH AND ENVIRONMENT)
COMMUNITY COLLEGE THROUTH ITS AUTHORISED
REPRESENTATIVE MRS. SAVITRI KURUP W/O SHRI
K.K.M. KURUP AGED ABOUT 72 YEARS DEPUTY
GENERAL MANAGER IIMSHE OPPOSITE BHEL GANDHI
UDYAN, SECTOR-A, PIPLANI BHOPAL-462022 PRESENT
ADDRESS 44 BHARAT NAGAR, J.K. ROAD, BEHIND
INDRAPURI, BHOPAL 462022 AUTHORISED
REPRESENTATIVE ADDRESS 153-B, DURGESH VIHAR,
J.K. ROAD, (MADHYA PRADESH)
.....PETITIONER
(BY SHRI BHARAT DEEP SINGH BEDI - ADVOCATE )
AND
1. BHARAT HEAVY ELECTRICALS LTD. A
GOVERNMENT OF INDIA UNDERTAKING
THROUGH ITS EXECUTIVE DIRECTOR PIPLANI,
BHOPAL (MADHYA PRADESH)
2. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
IGNOU HEAD OFFICE AT MAIDAN GARHI NEW
DELHI (DELHI)
3. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
IGNOU REGIONAL OFFICE III RD FLOOR SANCHI
COMPLEX SHIVAJI NAGAR BHOPAL (MADHYA
PRADESH)
4. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
IGNOU THROUGH REGIONAL DIRECTOR INDIRA
GANDHI NATIONAL OPEN UNIVERSITY IGNOU 12
Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 9/4/2023
3:28:01 PM
2
ARERA HILLS BHOPAL (MADHYA PRADESH)
5. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
IGNOU THROUGH MR M C PRASAD PRINCIPAL
IGNOU COMMUNITY COLLEGE HOSTEL NO 2 OPP
B H E L G A N D H I U D YA N S E C T O R A PIPLANI
BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AJAY GUPTA - SENIOR ADVOCATE WITH SHRI RAJEEV MISHRA
- ADVOCATE )
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
Counsel for the respondents submits that the articles of the petitioner have already been released to him. Therefore, nothing further survives for consideration in the petition.
In view of the submission made, the petition is disposed off. Pending interlocutory applications are disposed off.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
anand
Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 9/4/2023
3:28:01 PM