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State of Tamilnadu - Section

Section 30 in Alagappa University Act, 1985

30. Constitution and functions of Faculties.

(1)The University shall include Faculties of Arts, Science, Education, Commerce and such other Faculties with such departments as may be prescribed by the statutes.
(2)The constitution and functions of the Faculties shall, in all other respects, be such as may be prescribed by the regulations.
(3)Notwithstanding anything contained in sub-section (2), the Standing Committee on Academic Affairs may, on the recommendations of the Syndicate, appoint any teacher of the University as a member of a Faculty.
(4)Each Faculty shall comprise of-
(i)the following departments of Teaching, namely:-
(1)Faculty of Arts-
(i)Department of Tamil,
(ii)Department of History.
(2)Faculty of Science-
(i)Department of Mathematics,
(ii)Department of Physics.
(3)Faculty of Teaching-
(i)Department of Education,
(ii)Department of Physical Education.
(4)Faculty of Commerce-
(i)Department of Commerce; and.
(ii)such other departments as may be prescribed by the statutes.