Delhi High Court - Orders
Shiromani Gurdwara Prabandhak ... vs Union Of India on 9 July, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1272/2013
SHIROMANI GURDWARA PRABANDHAK COMMITTEE
(SGPC) .....Plaintiff
Through: Mr. S.S. Ahluwalia, Ms. Saniya
Zehra, Advs.
versus
UNION OF INDIA .....Defendant
Through: Mr. Rakesh Kumar CGSC, Mr. Sunil,
Ms. Nidhi Mohan Parashar, Advs.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 09.07.2025 Since the parties are still exploring the possibility of mediation, the hearing of this matter stands deferred till 12.01.2026.
PURUSHAINDRA KUMAR KAURAV, J JULY 09, 2025/p/sp This is a digitally signed order.
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