Section 2 in Andhra Pradesh Red Sanders Wood Possession Rules, 1989
2.
In these Rules, unless the context otherwise requires(a)"owner" means a person who has the red sanders wood trees in his patta land.(b)"Divisional Forest Officer" means the Divisional Forest Officer having jurisdiction over the area concerned.(c)"form" means a form appended in the Schedule appended to these Rules.(d)"Licence" means licence prescribed in these Rules.(e)"stockist" means a person who stocks red sanders wood.
