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Union of India - Section

Section 1773 in Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973

1773.

G.S.R. No. 136, dated 31st January, 1973. - In exercise of the powers conferred by section 87 read with sections 78 and 83 of the Merchant Shipping Act, 1958 (44 of 1958), the Central Government hereby makes the following rules, namely :-