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[Cites 0, Cited by 0] [Section 19B(1)] [Section 19B] [Entire Act]

Union of India - Subsection

Section 19B(1)(c) in The Unit Trust Of India Act, 1963

(c)for ad interim injunction where there is apprehension of the machinery or the equipment being removed from the premises of the company or other body corporate without the permission of the Trust.