Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(10) in Bureau of Indian Standards (Hallmarking) Regulations, 2018 (10)The Bureau shall host the particulars of certificate of registrations which have been cancelled or not renewed, on its website.
