Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 9F in Kerala Marine Fishing Regulation Act, 1980 9F. Prohibition of using fishing net production unit which is not registered. - No fishing net production unit shall function without registration under section 9E of this Act.
