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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(1)(ix) in Adichunchanagiri University Act, 2012

(ix)[ Two academicians nominated by the Chancellor] [Inserted by Karnataka Act No. 13 of 2019, dated 2.3.2019.].