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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(3)(ii) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(ii)whenever any new building or the construction work substances, articles or techniques are introduced having implication on health and safety of building workers.