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Allahabad High Court

Kunwar Bai And Another vs Mukesh Yadav And 4 Others on 4 February, 2020

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1366 of 2019
 

 
Appellant :- Kunwar Bai And Another
 
Respondent :- Mukesh Yadav And 4 Others
 
Counsel for Appellant :- Babu Lal Ram,Sushil Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Sri Babu Lal Ram and Sri Sushil Kumar, Advocates have absented themselves.

As a last chance to them, list on 18.2.2020.

Order Date :- 4.2.2020 Mukesh