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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1)(a) in The Orissa Cement Control Order, 1973

(a)enter, inspect or break open and search any place or premises, vehicles or aircrafts in which he has reason to believe that any contravention of the provisions of this Order or of the conditions of any licence issued thereunder has been, is being or is about to be, committed :