Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(f) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965 (f)"Patient" means a Member of the Orissa Legislative Assembly or a member of his family to whom those rules applies and who has fallen ill;
