Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 114 in The Goa Panchayat Raj Act, 1994 114. Staffing pattern and schedule of employees. - The Government may, by order, specify the staffing pattern, the scales of pay and mode of recruitment of staff of Panchayats.
