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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Karnataka - Subsection

Section 43(3) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(3)The Board shall submit a copy of the accounts and the report to the State Government along with a statement of the action taken by the University on the audit report, and the State Government shall cause the same to be laid before both Houses of the State Legislature.Chapter-VI Affiliation of Colleges and Recognition of Institutions