Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Arunachal Pradesh - Subsection Section 9(1) in Arunachal Pradesh State Higher Education Council Act, 2019 (1)Minister of State (Education) or an eminent educationist as may be determined by the Government shall be the Vice-Chairperson of the Council.
