Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(e) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 (e)the date of publication of the repartition shajra under sub-section (1) of section 21 of the Act, if it is known to the applicant ;
