Rajasthan High Court - Jaipur
Pr Commissioner Of Income Tax-Ii vs Rajasthan State Mines &Minerals; Ltd on 24 November, 2017
Bench: K.S. Jhaveri, Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
D.B. Income Tax Appeal No. 313 / 2017
Pr Commissioner Of Income Tax-II
----Appellant
Versus
Rajasthan State Mines &Minerals Ltd
----Respondent
D.B. Income Tax Appeal No. 314 / 2017
Pr Commissioner Of Income Tax-II
----Appellant
Versus
Rajasthan State Mines &Minerals Ltd
----Respondent
D.B. Income Tax Appeal No. 315 / 2017
Pr Commissioner Of Income Tax-II
----Appellant
Versus
Rajasthan State Mines &Minerals Ltd
----Respondent
D.B. Income Tax Appeal No. 316 / 2017
Pr Commissioner Of Income Tax-II
----Appellant
Versus
Rajasthan State Mines &Minerals Ltd
----Respondent
D.B. Income Tax Appeal No. 317 / 2017
Pr Commissioner Of Income Tax-II
----Appellant
Versus
Rajasthan State Mines &Minerals Ltd
----Respondent
(2 of 2)
[ITA-313/2017]
D.B. Income Tax Appeal No. 318 / 2017
Pr Commissioner Of Income Tax-II
----Appellant
Versus
Rajasthan State Mines &Minerals Ltd
----Respondent
____________________________________________________
For Appellant(s) : Mr. N.S. Bhatti for Mr. Anuroop Singhi
For Respondent(s) : Ms. Archana for Mr. Sanjay Jhanwar
_____________________________________________________
HON'BLE MR. JUSTICE K.S. JHAVERI
HON'BLE MR. JUSTICE PRAKASH GUPTA
Order
24/11/2017
Defects are waived.
Name of Mr. Sanjay Jhanwar be shown in the cause list as
counsel for the respondent.
List on 28.11.2017.
(PRAKASH GUPTA), J. (K.S. JHAVERI), J.
brijesh 34-39