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Rajasthan High Court - Jaipur

Pr Commissioner Of Income Tax-Ii vs Rajasthan State Mines &Minerals; Ltd on 24 November, 2017

Bench: K.S. Jhaveri, Prakash Gupta

 HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                      JAIPUR
             D.B. Income Tax Appeal No. 313 / 2017
Pr Commissioner Of Income Tax-II
                                                     ----Appellant
                             Versus
Rajasthan State Mines &Minerals Ltd
                                                ----Respondent
             D.B. Income Tax Appeal No. 314 / 2017
Pr Commissioner Of Income Tax-II
                                                     ----Appellant
                             Versus
Rajasthan State Mines &Minerals Ltd
                                                ----Respondent
             D.B. Income Tax Appeal No. 315 / 2017
Pr Commissioner Of Income Tax-II
                                                     ----Appellant
                             Versus
Rajasthan State Mines &Minerals Ltd
                                                ----Respondent
             D.B. Income Tax Appeal No. 316 / 2017
Pr Commissioner Of Income Tax-II
                                                     ----Appellant
                             Versus
Rajasthan State Mines &Minerals Ltd
                                                ----Respondent


             D.B. Income Tax Appeal No. 317 / 2017
Pr Commissioner Of Income Tax-II
                                                     ----Appellant
                             Versus
Rajasthan State Mines &Minerals Ltd
                                                ----Respondent
                                 (2 of 2)
                                                          [ITA-313/2017]

                D.B. Income Tax Appeal No. 318 / 2017
Pr Commissioner Of Income Tax-II
                                                        ----Appellant
                               Versus
Rajasthan State Mines &Minerals Ltd
                                                     ----Respondent
____________________________________________________
For Appellant(s)    : Mr. N.S. Bhatti for Mr. Anuroop Singhi
For Respondent(s) : Ms. Archana for Mr. Sanjay Jhanwar
_____________________________________________________
                HON'BLE MR. JUSTICE K.S. JHAVERI

           HON'BLE MR. JUSTICE PRAKASH GUPTA
                               Order
24/11/2017

     Defects are waived.

     Name of Mr. Sanjay Jhanwar be shown in the cause list as

counsel for the respondent.

List on 28.11.2017.

(PRAKASH GUPTA), J. (K.S. JHAVERI), J.

brijesh 34-39