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Union of India - Section

Section 27 in The Chartered Accountants (Election to the Council) Rules, 2006

27. Appointment of assistants.

- The polling officer may employ at the polling booth such persons not being members of the Institute as he thinks fit to assist him in identifying the voters or for any other purpose.Provided that a person so appointed would not be entitled to discharge the duties of polling officer laid out in these Rules and would be there only to assist the Polling Officer.