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State of Madhya Pradesh - Section

Section 5 in The M.P. Rajya Sadak Parivahan Seva (Bina Tikat Yatra Ki Rok) Adhiniyam, 1974

5. Exhibition of tickets.

- Whoever travels in any motor comprised in road transport service carried by the State Transport Undertaking authorised by the Undertaking in this behalf, present his ticket to such servant for examination at or before the end of the journey for which the ticket was issued.