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State of Rajasthan - Section

Section 71 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

71. Issue of orders and direction.

- Subject to the provisions of the Act and these Regulations, the Commission may, from time to time, issue orders and directions in regard to implementation of the Regulations and procedure to be followed and other matters in which the Commission has been empowered by these Regulations to specify or direct.