Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Bihar - Subsection Section 39(d) in The Bihar General Provident Fund Rules, 1948 (d)ftu ljdkjh lsodksa ds osru vkSj HkRrs dh fudklh LFkkiuk foi= Qkje ij dh tkrh gS] muds O;fDrxr lkekU; Hkfo"; fuf/k ys[kk ds lkFk&lkFk ,d ikl&cqd jgsxk] ftlesa lEc) fudklh ,oa lforj.k inkf/kdkjh izfrekl izfof"V;ka djsaxsA]
