Supreme Court - Daily Orders
Sankar Das vs The State Of Tripura on 2 February, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.7 COURT NO.11 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42407/2017
(Arising out of impugned final judgment and order dated 10-03-2017
in WA No. 41/2016 passed by the High Court Of Tripura At Agartala)
SANKAR DAS Petitioner(s)
VERSUS
THE STATE OF TRIPURA & ORS. Respondent(s)
(IA No.10644/2018-CONDONATION OF DELAY IN FILING)
Date : 02-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Akhil Sharma, Adv.
Ms. Isha Aggarwal, Adv.
Mr. Tuhin Batra, Adv.
Mr. Ankur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is rejected. However, it will be open for the petitioner to challenge the State Forensic Science Laboratory's Report dated 10.12.2015 at an appropriate stage of the proceedings. (R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) Signature Not Verified COURT MASTER Digitally signed by ANITA MALHOTRA Date: 2018.02.02 16:49:54 IST Reason: