Calcutta High Court (Appellete Side)
Kalu Paul vs State & Ors on 15 June, 2010
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1 6 15.6.10
W.P.4171(W)of 1997 sn Kalu Paul VS. STATE & ORS.
None appears on behalf of any of the parties even at the time of second call of this matter. No accommodation is prayed for.
The subject matter involved in this writ application is a tender process initiated by the Malda District Central Fisherman's Co-operative Societies Limited in the year 1997.
This writ petition has become infructuous due to efflux of time and the same stands dismissed.
There will be, however, no order as to costs.
(Debasish Kar Gupta,J) 2 3