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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(1) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(1)The annual accounts of the University shall be prepared by the Finance Officer under the direction of the Vice-Chancellor, and monies accruing to or received by the University from whatever source and all amounts disbursed and paid by the University shall be entered in the accounts.