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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Bombay Presidency - Subsection

Section 34(3) in Bombay Non-Trading Corporations Act, 1959

(3)Every such balance sheet and income and expenditure account shall give a true and fair view of the state of affairs of the corporation as at the end of the period specified in sub-section (2) and shall be approved by the Board of directors and signed by not less than two directors of the corporation.