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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(2) in West Bengal Co-operative Societies Rules, 2011

(2)A change of the registered office shall be reported by the Co-operative society in Form XI along with a resolution of the board by registered post with acknowledgement due or by hand delivery with acknowledgement to the authorities as specified in section 39 of the Act.