Delhi High Court - Orders
Pawan Reley vs Speaker Lok Sabha & Ors on 28 February, 2022
Author: Neena Bansal Krishna
Bench: Chief Justice, Neena Bansal Krishna
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9354/2021 & CM APPL.10244/2022
PAWAN RELEY ..... Petitioner
Through: None
versus
SPEAKER LOK SABHA & ORS. ..... Respondents
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 28.02.2022 List on 26.04.2022.
CHIEF JUSTICE NEENA BANSAL KRISHNA, J FEBRUARY 28, 2022 ns Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:03.03.2022 15:37:51