Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

S.Sathishkumar vs State Of Tamilnadu on 14 November, 2025

                                                                                        W.P.No.11626 of 2019



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 14.11.2025

                                                           CORAM

                                  THE HONOURABLE MR.JUSTICE T. VINOD KUMAR

                                                W.P.No.11626 of 2019
                                                        and
                                               W.M.P.No.11864 of 2019


                    1.S.Sathishkumar
                                                                                           ... Petitioner(s)


                                                                   Vs.

                    1. State of Tamilnadu,
                    Rep. by its Secretary,
                    Department of Environment and Forests,
                    Fort St.George, Chennai - 600 009.

                    2. The Chairman,
                    Tamilnadu Forest Uniformed Services,
                    Uniformed Recruitment Committee,
                    (TNFUSRC), 8th Down Floor,
                    Panagal Malaigai, No.01,
                    Jeenis Road, Saidapet,
                    Chennai - 600 015.

                    3. The Member Secretary
                    Tamilnadu Forest Uniformed Services,
                    Uniformed Recruitment Committee,
                    (TNFUSRC), 8th Down Floor,
                    Panagal Malaigai, No.01,
                    Jeenis Road, Saidapet,
                    Page No. 1/5


https://www.mhc.tn.gov.in/judis               ( Uploaded on: 27/11/2025 01:54:14 pm )
                                                                                             W.P.No.11626 of 2019
                    Chennai - 600 015.


                    4. The Tamilnadu State Handball Association,
                    SDAT, Indoor Stadium,
                    Chennai- 600 003.
                                                                                              ... Respondent(s)




                    Prayer:- Writ Petition is filed under Article 226 in the High Court of
                    Judicature at Madras calling for the records of the 3rd respondent in his
                    proceedings in Ref.No.TNFUSRC / 9555/2019 dated 08.03.2019 and
                    quash the same and further direct the 3rd respondent to consider petitioner
                    candidature for the post of Forester under Sports Category.


                                     For Petitioner(s) :      Mrs.Srividhya P.

                                     For Respondent(s):       Mr.V.Veluchamy,
                                                              AGP (for R1 to R3)




                                                                ORDER

Today, when the matter is taken up for hearing, the learned counsel for the petitioner submits that he has been instructed to withdraw the writ petition. So he seeks permission of this Court to withdraw this writ petition and he has also made an endorsement to that effect.

Page No. 2/5

https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/11/2025 01:54:14 pm ) W.P.No.11626 of 2019

2. In view of the aforesaid submission made by the learned counsel for the petitioner and the endorsement made on the Court bundle, the writ petition stands dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is closed.

14.11.2025 Sha Index : Yes/No Internet: Yes/No Speaking order/Non-Speaking order Neutral Citation : Yes/No Page No. 3/5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/11/2025 01:54:14 pm ) W.P.No.11626 of 2019 Page No. 4/5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/11/2025 01:54:14 pm ) W.P.No.11626 of 2019 T.VINOD KUMAR J.

(sha) To

1. State of Tamilnadu, Rep. by its Secretary, Department of Environment and Forests, Fort St.George, Chennai - 600 009.

2. The Chairman, Tamilnadu Forest Uniformed Services, Uniformed Recruitment Committee, (TNFUSRC), 8th Down Floor, Panagal Malaigai, No.01, Jeenis Road, Saidapet, Chennai - 600 015.

3. The Member Secretary Tamilnadu Forest Uniformed Services, Uniformed Recruitment Committee, (TNFUSRC), 8th Down Floor, Panagal Malaigai, No.01, Jeenis Road, Saidapet, Chennai - 600 015.

4. The Tamilnadu State Handball Association, SDAT, Indoor Stadium, Chennai- 600 003.

W.P.No.11626 of 2019

14.11.2025 Page No. 5/5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/11/2025 01:54:14 pm )