Madras High Court
S.Sathishkumar vs State Of Tamilnadu on 14 November, 2025
W.P.No.11626 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 14.11.2025
CORAM
THE HONOURABLE MR.JUSTICE T. VINOD KUMAR
W.P.No.11626 of 2019
and
W.M.P.No.11864 of 2019
1.S.Sathishkumar
... Petitioner(s)
Vs.
1. State of Tamilnadu,
Rep. by its Secretary,
Department of Environment and Forests,
Fort St.George, Chennai - 600 009.
2. The Chairman,
Tamilnadu Forest Uniformed Services,
Uniformed Recruitment Committee,
(TNFUSRC), 8th Down Floor,
Panagal Malaigai, No.01,
Jeenis Road, Saidapet,
Chennai - 600 015.
3. The Member Secretary
Tamilnadu Forest Uniformed Services,
Uniformed Recruitment Committee,
(TNFUSRC), 8th Down Floor,
Panagal Malaigai, No.01,
Jeenis Road, Saidapet,
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W.P.No.11626 of 2019
Chennai - 600 015.
4. The Tamilnadu State Handball Association,
SDAT, Indoor Stadium,
Chennai- 600 003.
... Respondent(s)
Prayer:- Writ Petition is filed under Article 226 in the High Court of
Judicature at Madras calling for the records of the 3rd respondent in his
proceedings in Ref.No.TNFUSRC / 9555/2019 dated 08.03.2019 and
quash the same and further direct the 3rd respondent to consider petitioner
candidature for the post of Forester under Sports Category.
For Petitioner(s) : Mrs.Srividhya P.
For Respondent(s): Mr.V.Veluchamy,
AGP (for R1 to R3)
ORDER
Today, when the matter is taken up for hearing, the learned counsel for the petitioner submits that he has been instructed to withdraw the writ petition. So he seeks permission of this Court to withdraw this writ petition and he has also made an endorsement to that effect.
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2. In view of the aforesaid submission made by the learned counsel for the petitioner and the endorsement made on the Court bundle, the writ petition stands dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is closed.
14.11.2025 Sha Index : Yes/No Internet: Yes/No Speaking order/Non-Speaking order Neutral Citation : Yes/No Page No. 3/5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/11/2025 01:54:14 pm ) W.P.No.11626 of 2019 Page No. 4/5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/11/2025 01:54:14 pm ) W.P.No.11626 of 2019 T.VINOD KUMAR J.
(sha) To
1. State of Tamilnadu, Rep. by its Secretary, Department of Environment and Forests, Fort St.George, Chennai - 600 009.
2. The Chairman, Tamilnadu Forest Uniformed Services, Uniformed Recruitment Committee, (TNFUSRC), 8th Down Floor, Panagal Malaigai, No.01, Jeenis Road, Saidapet, Chennai - 600 015.
3. The Member Secretary Tamilnadu Forest Uniformed Services, Uniformed Recruitment Committee, (TNFUSRC), 8th Down Floor, Panagal Malaigai, No.01, Jeenis Road, Saidapet, Chennai - 600 015.
4. The Tamilnadu State Handball Association, SDAT, Indoor Stadium, Chennai- 600 003.
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