Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 24 in Rajasthan Fisheries Rules, 1958 24. Nothing in this licence shall prevent the Officers and staff of the Fisheries Department in catching fish of any species and size in the said water at any time and by any means for scientific purposes.
