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Supreme Court - Daily Orders

Icici Lombard General Insurance Co. Ltd vs M/S. Hcc Cppl Jv on 15 May, 2026

                                                                       CIVIL APPEAL   NO.   4914/2023




     ITEM NO.28                          COURT NO.13                      SECTION XVII-A

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

                                   CIVIL APPEAL    NO.     4914/2023

     ICICI LOMBARD GENERAL INSURANCE CO. LTD. & ANR.                      APPELLANT(S)

                                                  VERSUS

     M/S. HCC CPPL JV                                                     RESPONDENT(S)


     IA No. 157701/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES
     IA No. 152931/2023 - STAY APPLICATION

     WITH

     C.A. NO. 6963/2023 (XVII-A)

     M/S HCC CPPL JV                                                         PETITIONER(S)
                                                  VERSUS

     ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. & ANR. RESPONDENT(S)


     Date : 15-05-2026 These matters were called for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
                         HON'BLE MR. JUSTICE R. MAHADEVAN


     For Appellant(s) :
                                   Ms. Madhavi Divan, Sr. Adv.
                                   Mr. D. Bharat Kumar, Adv.
                                   Mr. Tadimalla Bhaskar Gowtham, Adv.
                                   Ms. Aandrita Deb, Adv.
                                   Mr. Aman Shukla, Adv.
                                   Mr. M. Chandrakanth Reddy, Adv.
                                   Ms. Ekta Swarup, Adv.
                                   Mr. Godavari V. Durga Prasad, Adv.
                                   Ms. Shambhawi Shiva, Adv.
Signature Not Verified
                                   Mr. Thandra Yeshwanth Goud, Adv.
                                   Mr. Sandeep Singh, AoR
Digitally signed by
POOJA SHARMA
Date: 2026.05.16
13:23:50 IST
Reason:




                                                   1
                                                  CIVIL APPEAL   NO.   4914/2023




                   Mr. Gaurav Banerji, Sr. Adv.
                   Mr. Vinay Kumar Misra, AoR
                   Ms. Priya Misra, Adv.
                   Mr. Rajat Dasgupta, Adv.
                   Ms. Akshita Totla, Adv.


For Respondent(s) :
                   Ms. Madhavi Divan, Sr. Adv.
                   Mr. D. Bharat Kumar, Adv.
                   Mr. Tadimalla Bhaskar Gowtham, Adv.
                   Ms. Aandrita Deb, Adv.
                   Mr. Aman Shukla, Adv.
                   Mr. M. Chandrakanth Reddy, Adv.
                   Mr. Godavari V. Durga Prasad, Adv.
                   Ms. Ekta Swarup, Adv.
                   Ms. Thandra Sai Yeshwanth Goud, Adv.
                   Ms. Shambhavi Siva, Adv.
                   Mr. Sandeep Singh, AoR


                   Mr. Gaurav Banerji, Sr. Adv.
                   Mr. Vinay Kumar Misra, AoR
                   Ms. Priya Misra, Adv.
                   Mr. Rajat Dasgupta, Adv.
                   Ms. Akshita Totla, Adv.



                                O R D E R

Heard learned Senior Counsel for the parties.

2. List on 29.07.2026.

3. In the meantime, it shall be open for the parties to negotiate for a settlement.

4. However, interim order to continue till the next date of listing.

(POOJA SHARMA) (ANJALI PANWAR) AR-CUM-PS ASSISTANT REGISTRAR 2