Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 140 in High Court of Chhattisgarh Rules, 2005 140. Any other case which does not fall in any of the above categories shall be registered with same classification as was being done immediately before coming into force of these Rules.
