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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 140(j) in Transfer of Property Act, 1977

(j)[ a lease of immovable property in favour of the Jammu and Kashmir Chenab Valley Power Projects (Private) Limited for construction, commissioning, maintenance and running of three Hydro Electric Projects, viz. Pakaldul, Kiru and Kawar : [Clause (j) inserted by Act VIII of 2012]